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NBDSA Issue Guidelines For Broadcasting Information Related to LGBTQIA+ Community - (04 Mar 2024)

MEDIA AND COMMUNICATION

News Broadcasting & Digital Standards Authority (NBDSA) issued guidelines with regard to broadcasting information related to the LGBTQIA+ community which stated that reporting should not sensationalize or create panic, distress or undue fear among viewers.

Tags : NBDSA   LGBTQIA+ COMMUNITY   BROADCASTING INFORMATION  

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