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Rajasthan High Court: Reinstate Ayurvedic Doctors Who Haven’t Attained 62 Years of Age - (01 Mar 2024)

SERVICE

Rajasthan High Court has directed that those ayurvedic doctors who have been superannuated on attaining the age of 60 years but have not completed the age of 62 years, be reinstated in service.

Tags : RAJASTHAN HIGH COURT   AYURVEDIC DOCTORS   REINSTATEMENT  

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