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Punjab and Haryana HC to Govt.: Pay Rs 306 Cr to Local Bodies - (30 May 2016)

Punjab and Haryana HC has directed the Punjab Government to pay Rs 305.76 crore to the state local bodies right away. The arrears to be paid to local bodies are of the excise duty recovered from the sale of liquor and the auction of liquor outlets in the years 2011-12, 2013-14, and 2014-15.

Tags : PUNJAB AND HARYANA HC   PUNJAB GOVERNMENT    

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