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Centre Notifies Date for Enforcement of Criminal Laws Replacing IPC, CrPC, Evidence Act - (26 Feb 2024)

CONSTITUTION

Central Government has notified that the three criminal laws Bharatiya Nyaya Sanhita, Bharatiya Nagarik Suraksha Sanhita and the Bharatiya Sakshya Adhiniyam replacing Indian Penal Code (IPC), Code of Criminal Procedure (CrPC) and Indian Evidence Act shall come into force from 01st July, 2024.

Tags : ENFORCEMENT   CRIMINAL LAWS   BHARATIYA NYAYA SANHITA   BHARATIYA NAGARIK SURAKSHA SANHITA   BHARATIYA SAKSHYA ADHINIYAM  

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