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SC: Art. 300A of COI Enshrining Right to Property Applicable on People Who Aren’t Citizens of India - (26 Feb 2024)

CONSTITUTION

Supreme Court has held that the expression person in Article 300-A of Constitution of India (COI) covers not only a legal or juristic person but also a person who is not a citizen of India.

Tags : SUPREME COURT   ARTICLE 300-A OF CONSTITUTION   RIGHT TO PROPERTY  

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