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SC: Private Broadcasters Should Share Ad-Free Sports Feed with Prasar Bharati - (30 May 2016)

Supreme Court has ruled that broadcasters of important sports events such as Star India, must remove all commercials, sponsor logos and credits before handing a clean feed of the event to state-owned Prasar Bharati, citing public interest.

Tags : SUPREME COURT   PRASAR BHARATI   PRIVATE BROADCASTERS  

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