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Delhi High Court Dismisses Plea Seeking to Block Article Published By The Print on RAW - (21 Feb 2024)

CONSTITUTION

Delhi High Court while dismissing a plea that has sought a direction on the Centre to block an article published by digital news platform 'The Print' on Research and Analysis Wing (RAW), has observed that publication involves freedom of press and the right to know.

Tags : DELHI HIGH COURT   RESEARCH AND ANALYSIS WING   FREEDOM OF PRESS  

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