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Raj. HC: Restrain on Deemed Universities From Offering Distance Programs Under UGC Regulations - (19 Feb 2024)

EDUCATION

Rajasthan High Court has restated the application of notices, circulars and guidelines issued by University Grants Commission (UGC) and Distance Education Counsel (DEC) restraining setting up off-campus centres and imparting education through distance mode by deemed to be universities.

Tags : RAJASTHAN HIGH COURT   UNIVERSITY GRANTS COMMISSION   DISTANCE EDUCATION COUNSEL  

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