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Delhi HC Puts on Hold JNU’s Action against Umar, Anirban - (27 May 2016)

Delhi HC has put on hold disciplinary action taken by JNU administration against students Umar Khalid and Anirban Bhattacharya, accused of sedition in connection with a February 9 event, till their appeals against the decision are decided by the universitys appellate authority.

Tags : DELHI HC   JNU   UMAR KHALID   ANIRBAN BHATTACHARYA    

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