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Gujarat High Court Dismisses Arvind Kejriwal’s Pleas Challenging Summons in Defamation Case - (16 Feb 2024)

CRIMINAL

Gujarat High Court dismissed pleas filed by Delhi CM Arvind Kejriwal and MP Sanjay Singh challenging a Sessions Court order asserting summons issued against them in a defamation case filed by Gujarat University related to Prime Minister Narendra Modi's education degree.

Tags : GUJARAT HIGH COURT   DEFAMATION   SUMMONS  

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