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SC: Advising Partner to Marry Someone Else Not Abetment to Suicide Under Section 306 IPC - (12 Feb 2024)

CRIMINAL

Supreme Court has observed that merely advising partner to marry someone else on the advice of parents shall not amount to abetment of suicide and will not attract the provisions of Section 306 of Indian Penal Code (IPC).

Tags : SUPREME COURT   ABETMENT TO SUICIDE   S. 306 IPC  

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