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Calcutta HC: Teachers Can’t Seek Re-Fixation of Salary In Absence of Any Rules For Re-Fixation - (09 Feb 2024)

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Calcutta High Court has held that in absence of any rules for re-fixation of salary, teachers in West Bengal cannot seek re-fixation of salary on the ground of having attained higher educational qualifications during the course of their employment.

Tags : CALCUTTA HIGH COURT   RE-FIXATION OF SALARY   EDUCATIONAL QUALIFICATIONS  

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