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Standing Committee's Recom. to Establish Regional Benches of SC Gets Accepted by Law Ministry - (09 Feb 2024)

CIVIL

The Central Law Ministry has accepted the Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice’s recommendation to establish regional benches of the Supreme Court throughout India and to publish annual reports of all High Courts and the Supreme Court.

Tags : LAW MINISTRY   PARLIAMENTARY STANDING COMMITTEE   REGIONAL BENCHES  

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