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Uttarakhand Becomes The First State to Pass The Uniform Civil Code Bill - (08 Feb 2024)

CONSTITUTION

The Uttarakhand State Legislative Assembly on 07.02.2024 passed the Uniform Civil Code, Uttarakhand, 2024 Bill and with this Uttarakhand becomes the first state in the country to pass the Uniform Civil Code Bill.

Tags : UTTARAKHAND STATE LEGISLATIVE ASSEMBLY   UNIFORM CIVIL CODE  

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