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Election Commission Recognizes Ajit Pawar Faction As The Official Nationalist Congress Party - (07 Feb 2024)

ELECTION

Election Commission of India while recognizing the Ajit Pawar faction as the official Nationalist Congress Party has held that Ajit Pawar faction will be entitled to use the "clock" symbol, which is the reserved symbol for the NCP faction.

Tags : ELECTION COMMISSION OF INDIA   AJIT PAWAR FACTION   NATIONALIST CONGRESS PARTY  

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