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NGT Seeks Report on Yamuna’s Biodiversity Damage - (26 May 2016)

National Green Tribunal (NGT) has directed Principal Committee, constituted to look into the rejuvenation of Yamuna’s ecologically sensitive floodplains, after a three-day festival was organised there by the Art of Living foundation, earlier this year, to inspect the site and submit a final report.

Tags : NATIONAL GREEN TRIBUNAL   YAMUNA  

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