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Law Commission Releases Report – Revisiting the Law on Prevention of Damage to Public Property - (05 Feb 2024)

PROPERTY

The 22nd Law Commission has released a suo-motu Report titled "Revisiting the Law on Prevention of Damage to Public Property” that recommends amendments in the Prevention of Damage to Public Property Act, 1984.

Tags : LAW COMMISSION   PUBLIC PROPERTY   PREVENTION OF DAMAGE   PREVENTION OF DAMAGE TO PUBLIC PROPERTY ACT  

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