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INTERIM BUDGET – 2024 - (01 Feb 2024)

MISCELLANEOUS

• Tax Rates to be retained for direct and indirect taxes including import duties • Exemption granted to some IFSC units, that was expiring on March 31, 2024, is extended till March 31, 2025 • Some outstanding Direct Tax demands related to previous years is withdrawn

Tags : TAX RATES   IFSC UNITS   DIRECT TAX DEMANDS  

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