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Bombay HC Delivers Split Verdict on Plea Challenging IT Rules Amendment - (01 Feb 2024)

CYBER LAWS

Bombay High Court has delivered a split verdict on the pleas seeking to strike down Rules 3(i)(II)(A) & (C) of the IT Amendment Rules, 2023. While Justice Gautam Patel ruled in favour of the petitioners, Justice Neela Gokhale has upheld the amendment.

Tags : BOMBAY HIGH COURT   IT RULES AMENDMENT   SPLIT VERDICT  

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