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SC Stays Allahabad HC Order Mandating Court Approval For Setting Up Educational Tribunals in UP - (01 Feb 2024)

EDUCATION

SC while staying Allahabad HC order stipulating that the Uttar Pradesh Educational Service Tribunals should be established only after the permission of High Court has held that the HC order encroached upon the area reserved for legislature and executive and such order could not have been passed.

Tags : SUPREME COURT   EDUCATIONAL TRIBUNALS  

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