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All HC: Hiding Criminal History Valid Reason For Cancellation of Candidature/Termination of Service - (29 Jan 2024)

SERVICE

Allahabad High Court has held that suppression of information about conviction/acquittal or arrest by an individual seeking employment can lead to cancellation of candidature or termination from service.

Tags : ALLAHABAD HIGH COURT   CANCELLATION OF CANDIDATURE   TERMINATION OF SERVICE  

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