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Del. HC Upheld Stay on Notices by DGHS To Companies Involved in Surrogate Ad. of Tobacco Products - (25 Jan 2024)

MEDIA AND COMMUNICATION

Delhi High Court has upheld the stay on the show cause notices issued by Director General of Health Services (DGHS) to two companies for allegedly involving in surrogate advertisements for promoting their products Dilbagh Pan Masala and Vimal Elaichi.

Tags : DELHI HIGH COURT   SURROGATE ADVERTISEMENTS   TOBACCO PRODUCTS   DILBAGH PAN MASALA   VIMAL ELAICHI  

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