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Delhi HC Put Stay on Order Restraining Production of Benzocaine-Laced Condoms - (25 May 2016)

Delhi HC has stayed a government order that abruptly halted production of condoms laced with benzocaine, providing some respite to the manufacturers of Durex Extended Pleasure and Kohinoor Xtra Time condoms.

Tags : DELHI HC   BENZOCAINE-LACED CONDOMS  

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