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Rajasthan HC Issues Notice to State Govt. on Death of Infants - (25 May 2016)

Rajasthan HC has issued notice to State's Chief Secretary, Principal Medical and Health Secretary and five others, over a petition on recent death of 16 newborn babies in Ajmer’s Jawaharlal Nehru Government Hospital, alleging that 165 babies had died in past 6 months due to hospital's negligence.

Tags : RAJASTHAN HC   AJMER’S JAWAHARLAL NEHRU GOVERNMENT HOSPITAL  

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