Madras High Court Refuses to Interfere in Construction of Mortuary near Temple - (24 May 2016)
Madras High Court has dismissed a public interest litigation seeking to stay construction of a mortuary at the hospital in Nanguneri in Tirunelveli district, where a 2000-year-old Vaishnavite temple was located, saying it cannot interfere in the decision of the government.
Tags : MADRAS HIGH COURT
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