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All HC: Visa and Citizenship Claim to be Decided on Merits & not on Negative Report of DM - (22 Jan 2024)

CIVIL

Allahabad High Court has held that claim for visa and citizenship cannot be decided by a negative report of the District Magistrate (DM). It has to be decided by Competent Authorities on Merits.

Tags : ALLAHABAD HIGH COURT   COMPETENT AUTHORITY   NEGATIVE REPORT   DISTRICT MAGISTRATE  

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