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ITC Case: Tel. HC Directs CGST To Forward All Investigation & Related Documents To State - (19 Jan 2024)

GOODS AND SERVICES TAX

In a case where Petitioner was served with a notice directing to reverse Input Tax Credit (ITC), Telangana HC has directed the Preventive Wing & DGGI Wing of CGST to forward all investigation and related documents to State Authorities, who shall continue with the proceedings from the same stage.

Tags : INPUT TAX CREDIT   PREVENTIVE WING   DGGI WING  

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