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Bar Council of India Issues Notice for Advocates Regarding Declaration of Existence in Profession - (17 Jan 2024)

CIVIL

BCI issued notice regarding Advocates Declaration of Existence in Profession under BCI Certificate and Place of Practise (Verification) Rules, 2015. The verification process necessitates attachment of essential documents i.e. vakalatnama, order sheets, proof of drafting etc., as provided in Rules.

Tags : BAR COUNCIL OF INDIA   DECLARATION   PROFESSION  

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