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SC Stays Allahabad HC Order Appointing Commissioner to Inspect Shahi Eidgah Mosque - (16 Jan 2024)

TRUSTS AND SOCIETIES

Supreme Court has passed an interim order staying the implementation of the order passed by the Allahabad High Court directing the appointment of a Commissioner to inspect the Shahi Eidgah mosque at Mathura.

Tags : SUPREME COURT   COMMISSIONER   SHAHI EIDGAH MOSQUE  

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