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CBDT: Publishing Houses Eligible to Claim Additional Depreciation - (24 May 2016)

Central Board of Direct Taxes (CBDT) has clarified that publishing houses can claim additional depreciation on plant and machinery deployed by them as the business of printing and publishing amounts to “manufacture” or “production of an article or thing”.

Tags : CENTRAL BOARD OF DIRECT TAXES   ADDITIONAL DEPRICIATION   PUBLISHING HOUSES  

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