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NGT Bans Over 10 Years Old Diesel Vehicles in 6 Cities in Kerala - (24 May 2016)

National Green Tribunal (NGT) has banned diesel vehicles which are more than 10 years old in 6 municipal corporations in Kerala. The Court also prevented the state government from registering new diesel vehicles of 2000 cc and above, except those in the public transport and government sector.

Tags : NATIONAL GREEN TRIBUNAL   KERALA   DIESEL VEHICLES  

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