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Mah. Speaker: Eknath Shinde Faction is the Real ‘Shiv Sena’ - (11 Jan 2024)

CONSTITUTION

Maharashtra Speaker Rahul Narwekar has held that Eknath Shinde led faction was the real ‘Shiv Sena’ and observed that Uddhav Thackeray had no power to remove Eknath Shinde as the party leader.

Tags : MAHARASHTRA SPEAKER   SHIV SENA   EKNATH SHINDE  

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