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MP HC: Compassionate Appointment of a Person Rules Out his/her Claim of a Higher Post - (09 Jan 2024)

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Madhya Pradesh High Court held that once an individual has accepted the appointment on a compassionate basis, he/she cannot claim an appointment at a higher post and such preclusion shall not amount to discrimination.

Tags : MADHYA PRADESH HIGH COURT   COMPASSIONATE APPOINTMENT   HIGHER POST  

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