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Bombay HC Stays Trial against Sooraj Pancholi - (24 May 2016)

Bombay High Court has once again stayed the trial against actor Sooraj Pancholi, accused of abetting the suicide of actress Jiah Khan and posted the matter for further hearing on June 7.

Tags : BOMBAY HIGH COURT   SOORAJ PANCHOLI   JIAH KHAN  

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