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National Company Law Appellate Tribunal (Salaries, Allowances and other Terms and Conditions of Service of Chairperson and other Members) Rules, 2015- (Ministry of Corporate Affairs) (19 Aug 2015)

MANU/DCAF/0056/2015

Company

The Central government issued the Rules, 2015, enumerating the benefits available to the Chairperson of the National Company Law Appellate Tribunal under the Companies Act, 2013.

Tags : CHAIRPERSON   COMPANY LAW APPELLATE TRIBUNAL   BENEFITS  

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