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SC Denies Immediate Relief to Himachal Taxi Operators - (23 May 2016)

Supreme Court has refused to grant any immediate relief to Himachal Pradesh taxi operators, who had pleaded for raising the limit on the number of vehicles allowed to go to Rohtang Pass from the current 1,200 to 6,000-7,000.

Tags : SUPREME COURT   HIMACHAL PRADESH TAXI OPERATORS  

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