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SC: Decision of Co-Ordinate Bench of Same HC to be Binding on HC Bench - (05 Jan 2024)

CONSTITUTION

Supreme Court while observing that rule of Judicial Discipline has a merit of promoting certainty and consistency in judicial decisions, has held that when a decision of coordinate Bench of same High court is brought to notice of bench, it is to be respected and is binding on the High Court bench.

Tags : SUPREME COURT   JUDICIAL DISCIPLINE   CO-ORDINATE BENCH  

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