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HP HC on Parole: Convicts Too Must Breathe Fresh Air for at Least Some Time During Incarceration - (27 Dec 2023)

CRIMINAL

Himachal Pradesh High Court has held that convicts too must breathe fresh air for at least some time provided they maintain good conduct consistently during incarceration and show a tendency to reform themselves and become good citizens.

Tags : HIMACHAL PRADESH HIGH COURT   CONVICTS   PAROLE  

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