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Del. HC to City Authorities: Ensure Removal of Encroachments in Chandni Chowk’s Non-Vending Zones - (26 Dec 2023)

CIVIL

Delhi High Court has directed city authorities to ensure action is taken for removal of encroachments in the non-vending zones of Chandni Chowk area, and stated that SHO, Assistant Commissioner of the concerned zone, MCD shall be personally responsible for ensuring that directions are implemented.

Tags : DELHI HIGH COURT   CHANDNI CHOWK   NON-VENDING ZONES   ENCROACHMENTS  

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