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Ker. HC: Organ Donar’s Motive Not to be Doubted Merely Due to his Poor Financial Background - (26 Dec 2023)

LAW OF MEDICINE

Kerala HC while criticizing Deputy Superintendent of Police for refusing to grant Letter of Altruism as the donor had poor financial income, has held that if police officers are allowed to make such conjectures, it would hit at bedrock of constitutional imperatives of dignity and individual respect.

Tags : KERALA HIGH COURT   ORGAN DONAR   FINANCIAL BACKGROUND   LETTER OF ALTRUISM  

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