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RBI grants "in-principle" approval to 11 Applicants for Payments Banks- (Reserve Bank of India) (19 Aug 2015)

MANU/RPRL/0097/2015

Banking

The Reserve Bank of India granted "in-principle" approval to 11 applicants to set up payments banks under the Guidelines for Licensing of Payments Banks issued on November 27, 2014.

Relevant :

RBI releases Guidelines for Licensing of Payments Banks

Tags : RBI   PAYMENTS BANKS   APPROVED   GUIDELINES  

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