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Del HC: Rahul Gandhi’s Speech Calling PM, Amit Shah and Adani as “Pick Pocketors” Not in Good Taste - (22 Dec 2023)

ELECTION

Delhi High Court while directing ECI to take action against Rahul Gandhi has observed that his speech against Prime Minister Narendra Modi along with Home Minister Amit Shah and Gautam Adami, calling them “Pick Pocketors” was “not in good taste.”

Tags : DELHI HIGH COURT   RAHUL GANDHI   ECI  

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