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P&H HC Orders Probe to Determine Accountability of Officials in Lawrence Bishnoi's TV Interview - (22 Dec 2023)

CRIMINAL

Punjab and Haryana High Court while observing that the TV interview of Lawrence Bishnoi glorifies crime and criminals to some extent, has formed a three-member SIT to probe into the matter and determine the accountability of the officials involved.

Tags : PUNJAB AND HARYANA HIGH COURT   LAWRENCE BISHNOI   INTERVIEW   SIT  

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