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Bom. HC to State: Formulate Guidelines for Conducting Test Identification Parades - (21 Dec 2023)

CRIMINAL

Bombay High Court has directed the State to formulate suitable guidelines to be adhered to while conducting a Test Identification parade in cases attracting provisions of the POCSO Act, 2012, and to further suggest Standard Operating Procedures to be adopted.

Tags : BOMBAY HIGH COURT   TEST IDENTIFICATION PARADES   GUIDELINES  

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