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Mad. HC Sentences TN Minister Ponmudi and his Wife Visalakshi in Disproportionate Asset Case - (21 Dec 2023)

CRIMINAL

Madras High Court has sentenced Tamil Nadu Minister Ponmudi and his wife Visalakshi to 3 years simple imprisonment in a disproportionate asset case, and granted 30 days for surrender.

Tags : MADRAS HIGH COURT   DISPROPORTIONATE ASSET CASE   MINISTER PONMUDI  

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