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Del. HC: Court is Seeing Increasing Abuse/Misuse of the RTI Act - (20 Dec 2023)

RIGHT TO INFORMATION

Delhi High Court has observed that Right to Information Act was enacted to provide secure access to information to every citizen, to prevent corruption, and to hold Governments and their instrumentalities accountable; however, this Court is now seeing increasing abuse/misuse of the RTI Act.

Tags : DELHI HIGH COURT   RIGHT TO INFORMATION ACT   MISUSE  

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