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Mad. HC: Tamil Translation of Books and Judgments Necessary to Make Tamil an Official Court Language - (19 Dec 2023)

CIVIL

Madras High Court while hearing a plea filed to seek permission for indefinite fast demanding to make Tamil official language of court, has observed that proper translation of law books & judgments into Tamil is necessary to make it official court language and there was no point in going on fasts.

Tags : MADRAS HIGH COURT   TAMIL   TRANSLATION  

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