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All. HC Allows Petition to Appoint Commission to Inspect the Idgah Mosque - (15 Dec 2023)

CIVIL

Allahabad High Court has allowed a petition seeking the appointment of a court commissioner to inspect the Idgah Mosque in the ongoing Mathura's Krishna Janmabhoomi dispute.

Tags : ALLAHABAD HIGH COURT   COMMISSIONER   KRISHNA JANMABHOOMI   SHAHI EIDGAH MOSQUE  

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