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All. HC: Muslim Woman Entitled to Custody of Child Until he Attains 7 Years of Age - (15 Dec 2023)

FAMILY

Allahabad High Court has held that as per the Mohammedan Law, a mother a entitled to the custody of a male child until he completes the age of 7 years.

Tags : ALLAHABAD HIGH COURT   MUSLIM WOMAN   CUSTODY   CHILD  

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