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SC Extends Interim Bail Granted to Satyender Jain Till January 8 - (15 Dec 2023)

CRIMINAL

Supreme Court has extended the bail granted to Aam Aadmi Party (AAP) leader Satyendar Jain in May this year till January 8. However, initially, the bench was of the opinion that Satyendar Jain should surrender as he was not cooperating with the trial.

Tags : SUPREME COURT   SATYENDER JAIN   BAIL  

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